Section 11(1) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013
(1)Distribution Licensee shall formulate and submit to the Commission a perspective DSM Plan covering the control period for approval, within one year of coming into force of these regulations. The Plan shall include.-(a)an overall goal for DSM Plan;(b)description of DSM programmes to form a part of DSM Plan;(c)implementation process and schedule of each programme in the plan as a whole;(d)plan for Monitoring and Reporting;(e)indicative cost effectiveness assessment of programmes
