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State of Rajasthan - Section

Section 22 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958

22. Process to issue in respect of whole arrears.

- Subject to the provisions of the Act, process shall ordinarily issue in respect of the arrears due from the defaulter, whether such arrears are due in respect of one more estate.B-Writs Of Demands And Citations