Allahabad High Court
M/S Flex Industries Ltd. vs Union Of India & Another on 30 July, 2010
Bench: Rajes Kumar, Pankaj Mithal
Court No. - 37 Case :- WRIT TAX No. - 1001 of 2000 Petitioner :- M/S Flex Industries Ltd. Respondent :- Union Of India & Another Petitioner Counsel :- A.P.Mathur Respondent Counsel :- S.S.C.,G.R. Gupta,K.C. Sinha,S.P. Kesarwani,Subodh Kumar Hon'ble Rajes Kumar,J.
Hon'ble Pankaj Mithal,J.
Civil Misc. Recall/Review Application No. 137816 of 2010. Heard Sri A.P. Mathur, learned counsel for the applicant and Sri S.P. Kesarwani, learned Additional Chief Standing Counsel. This Court has decided the writ petition on merit after hearing both the parties. We do not see any reason to recall our order dated 27.4.2010. The application is rejected. Order Date :- 30.7.2010 OP