Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Tamilnadu - Subsection Section 90(3) in Tamil Nadu Town and Country Planning Act, 1971 (3)The Government may suspend the execution of any decision or order pending the exercise of their powers under sub-section (1) in respect thereof.
