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State of Assam - Section

Section 3H in The Assam Agricultural Produce Market Act, 1972

3H. Powers and Functions of the Chairman.

(1)The Chairman of the Board shall be responsible for the administration of the Assam Agricultural Produce Market Act, 1972 as amended from time to time and shall subject to any other provisions as may be prescribed and the bye-laws framed, exercise general control over the employees of the Board and market Committees.
(2)The other powers and functions of the Chairman shall be such as may be prescribed.