Section 13(1)(a) in The Goa, Daman and Diu Chit Funds Act, 1973

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(a)in the absence of any provision in the chit agreement to the contrary to obtain the chit amount at the instalment specified in the chit agreement:

Legal Document View