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State of Uttar Pradesh - Section

Section 265 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

265. Savings as to Indian Railways Act, 1890 and United Provinces Village Sanitation Act, 1892.

- Nothing in this Act shall affect any provision of the Indian Railways Act, 1890 (Act IX of 1890) or of the United Provinces Village Sanitation Act, 1892 (U.P. Act II of 1892), or any rule made under those Acts.