Delhi High Court - Orders
Ratnesh Kumar vs Edcil India Ltd & Ors on 9 November, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11364/2019 & CM APPL. 46837/2019 -Stay.
RATNESH KUMAR ..... Petitioner
Through: Mr.Girdhar Govind, Adv.
versus
EDCIL INDIA LTD & ORS ..... Respondent
Through: Mr.Saurabh Mishra with Ms.Aashna
Bhatia, Advs for R-1, 2, 5 & 6.
Mr.Bhagvan Swarup Shukla, CGSC with
Mr.Sarvan Kumar, Adv for UOI.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 09.11.2022
1. Learned counsel for the respondent nos.1, 2, 5 & 6 submits that she has not received a copy of the additional affidavit filed by the petitioner in terms of order dated 06.12.2019.
2. Learned counsel for the petitioner undertakes to supply a copy thereof to the learned counsel for the respondents within two weeks.
3. List on 23.02.2023.
REKHA PALLI, J NOVEMBER 9, 2022 sr Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:10.11.2022 15:27:51