Karnataka High Court
K Thimmegowda S/O Late D T Dyavegowda vs B S Nagaraj Rao S/O Late Sarvothama Rao on 18 March, 2008
Equivalent citations: AIR 2008 (NOC) 2823 (KAR.) = 2008 (5) AIR KAR R 400, 2008 (5) AIR KAR R 400
Author: N.Kumar
Bench: N.Kumar
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