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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(5) in The Sikh Gurdwaras Board Election Rules, 1959

(5)After all the valid votes recorded on the ballot-papers have been counted, they shall be kept in a separate packet which shall be sealed and on which shall be recorded the following particulars, namely :-
(a)the name of the constituency;
(b)the names of the candidates; and
(c)the date of counting.