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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(2) in The Bharathidasan University Act, 1981

(2)The constitution and functions of the Faculties shall, in all other respects, be such as may be prescribed by the regulations:[* * *] [Omitted by the Bharathiar University and the Bharathidasan University (Amendment) Act, 1986 (Tamil Nadu Act 20 of 1986).]