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[Cites 0, Cited by 0] [Section 293] [Entire Act]

NCT Delhi - Subsection

Section 293(a) in The New Delhi Municipal Council Act, 1994

(a)make, carry or offer for sale or take any part in the business of making, carrying or offering for sale, any article of food or drink or any medicine or drug for human consumption, or any article of clothing or bedding for personal use or wear; or