Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Madhya Pradesh - Subsection Section 35(j) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (j)the conditions under which colleges, and other institutions may be admitted to the privileges of the University and the withdrawal of such privileges;
