Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000

1.

Short title and commencement.-(1) These rules may be called The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000.
(2)They shall come into force on the date of publication in the Official Gazette.