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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3) in The Madhya Pradesh State University Service Rules, 1983

(3)15 percent and 18 percent of the available vacancies for promotion in such posts in which the percentage of promotion is 33/3 percent or more as specified in Schedule II, shall be reserved for officers belonging to the Scheduled Castes and Scheduled Tribes respectively who are eligible for promotion in accordance with the provisions of Rule 14.