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Gujarat High Court

Ashok Premjibhai Joshi vs Member Lpg Distributors Selection Cell ... on 9 August, 2016

Author: Rajesh H.Shukla

Bench: Rajesh H.Shukla

                  C/SCA/13474/2016                                          ORDER



                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 SPECIAL CIVIL APPLICATION  NO. 13474 of 2016

         =======================================================
                 ASHOK PREMJIBHAI JOSHI....Petitioner(s)
                                  Versus
                 MEMBER LPG DISTRIBUTORS SELECTION CELL & 
                            2....Respondent(s)
         =======================================================
         Appearance:
         MR. HEMAL SHAH, ADVOCATE for the Petitioner(s) No. 1
         =======================================================

          CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
          
                            Date : 09/08/2016

                                     ORAL ORDER

rd  Notice  to   the   respondents   returnable   on  23      August, 2016.

Ad­interim   relief   in   terms   of   Para   No.18b   till  then.

Direct   service   for   respondent   nos.1   and   2   is  permitted.

The respondent no.3 is permitted to be served by  Registered   Post   A.D.   over   and   above   normal   mode   of  service.

(RAJESH H.SHUKLA,  J.)  Gautam Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Aug 10 04:21:54 IST 2016