Gujarat High Court
Ashok Premjibhai Joshi vs Member Lpg Distributors Selection Cell ... on 9 August, 2016
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/13474/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13474 of 2016
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ASHOK PREMJIBHAI JOSHI....Petitioner(s)
Versus
MEMBER LPG DISTRIBUTORS SELECTION CELL &
2....Respondent(s)
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Appearance:
MR. HEMAL SHAH, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 09/08/2016
ORAL ORDER
rd Notice to the respondents returnable on 23 August, 2016.
Adinterim relief in terms of Para No.18b till then.
Direct service for respondent nos.1 and 2 is permitted.
The respondent no.3 is permitted to be served by Registered Post A.D. over and above normal mode of service.
(RAJESH H.SHUKLA, J.) Gautam Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Aug 10 04:21:54 IST 2016