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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Meghalaya - Subsection

Section 68(3)(f) in The Meghalaya Police Act, 2010

(f)concurrently evaluating and documenting the impact of modernisation and training policies of the State police and reporting its findings to the Director General of Police and the State Government.