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Bombay Presidency - Section

Section 3 in The Bombay Extension of Laws to Non-Scheduled (Partially Excluded) Areas Act, 1954

3. Commencement of Acts in areas specified in Fourth Schedule.

- Notwithstanding anything in the said Acts appointing the date for commencement, the said Acts shall come into force in the said areas on the date on which this Act comes into force.First Schedule