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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(3) in GUJARAT LEGISLATIVE ASSEMBLY MEMBERS' PENSION ACT, 1984

(3)Any rule or order made under this section may be made so as to be retrospective to any date not earlier than 17th March. 1962 the date on which the first Gujarat Legislative Assembly was constituted as a result of general elections.