Bombay High Court
Pushpa Rajesh Kumar Jain vs Rajesh Kumar Jain @ Rajesh Jain ... on 13 April, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1016 OF 2020
In
TESTAMENTARY PETITION 182 OF 2015
Pushpa Rajesh Kumar Jain ....PETITIONER
V/S
Rajesh Kumar Jain @ Rajesh Jain (deceased) ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 13th April, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 05/07/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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