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Madhya Pradesh High Court

M/S Ashkom Media India Pvt. Ltd. vs M/S Zep Infratech Ltd. on 30 September, 2019

                                                          1                                       AA-101-2018
                             The High Court Of Madhya Pradesh
                                         AA-101-2018
                                   (M/S ASHKOM MEDIA INDIA PVT. LTD. Vs M/S ZEP INFRATECH LTD.)

                     10
                     Jabalpur, Dated : 30-09-2019
                           Shri H.R. Mutreja, learned counsel for the appellant.
                           Shri K.S. Wadhwa, learned counsel for the respondents.

The matter is to be heard finally. List in the week commencing 22.11.2019.

(SUBODH ABHYANKAR) JUDGE bks Digitally signed by BASANT KUMAR SHRIVAS Date: 01/10/2019 10:50:50