Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Chattisgarh - Subsection

Section 57(2) in Chhattisgarh Minor Mineral Rules, 1996

(2)Where any power is exercisable by the Collector/Additional Collector under these rales, in relation to any matter, an appeal shall lie, from every order passed under these rules to the Director, Geology & Mining, Chhattisgarh.