(1)The Committee may constitute Sub-Committees to aid and advise the Committee in regard to all or any of the following subjects, namely :(a)finance;(b)Nitis; [* * *] [Deleted vide Orissa Gazette Extraordinary No. 1836 dated 27.12.2004 (O.A. 12 of 2004).](c)matters relating to the Ratna Bhandar [;and] [Substituted vide Orissa Gazette Extraordinary No. 1836 dated 27.12.2004 (O.A. 12 of 2004).](d)[ any other subject as may be decided by the Committee.] [Inserted vide Orissa Gazette Extraordinary No. 1836 dated 27.12.2004 (O.A. 12 of 2004).]
