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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84(11) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(11)Immediately after the meeting, the President shall give the notice declaring the name of the person declared to have been elected as the Vice-Chairman to be affixed on the notice board of the Market Committee and shall intimate to the Managing Director and District Election Officer, the result of the Election.