Lal Mohar Yadav vs State Of Bihar on 2 September, 2008

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Patna High Court - Orders

Lal Mohar Yadav vs State Of Bihar on 2 September, 2008

Author: Dharnidhar Jha

Bench: Dharnidhar Jha

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                          Cr.Misc. No.37187 of 2008
                               LAL MOHAR YADAV
                                    Versus

                                STATE OF BIHAR
                                    - - - -

2.   2.9.2008

The filing of the certified copy of the impugned order is dispensed with. Kanth ( Dharnidhar Jha, J.)