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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(1)(c) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(c)to facilitate the child to receive proper health care, education, vocational training behaviour modification programmes etc.;