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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Goa - Subsection

Section 28(4) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(4)If the Secretary of the Board is satisfied that the applicant has compiled with the provisions of the Act and the rules thereunder, he shall register the name of such building workers as a beneficiary enter the name in the register maintained in Form XXVII(A) hereto.