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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(2)(f) in Rajasthan Public Procurement Rules, 2012

(f)the price, if any, charged by the procuring entity and the means of payment for the solicitation documents and the amount of bid security and its form; and