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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(i) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(i)[ rupees twenty-five thousand in the case of an employee holding any Group 'A' post ; [Substituted by Notification No. G.S.R. 707(E), dated 19.7.2016.]