Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(2) in Uttar Pradesh State Universities Act, 1973 (2)'affiliated college' means an institution affiliated to the University in accordance with the provisions of this Act and Statutes of that University;
