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State of Uttar Pradesh - Section

Section 92 in Rules under the United Provinces Excise Act, 1910

92. Period of touring.

- Assistant Excise Commissioners are required to be on tour as a general rule for not less than 150 days in the year but the Excise Commissioner is authorised to relax this rule, if necessary, and to issue instructions regarding the distribution of the days spent on tour over different parts of the year.Out of 150 tour days prescribed above, 60 tour days will be put in during the months of April to September (or roughly ten days per month) and the remaining 90 days from October to March (or roughly 15 days per month).The Assistant Excise Commissioner will draw his monthly tour programme such that tour days are evenly distributed in two or three stages each of about five days. Copy of the tour programme will be sent confidentially to the Excise Commissioner by the 25th of the month preceding. Deviations, if any, from the projected tour programme should be intimated along with the tour programme for the succeeding month.