Bombay High Court
Trishul Developers And 29 Ors vs L And T Housing Finance Ltd And 6 Ors on 28 November, 2018
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION IN COMMERCIAL DIVISION MATTERS LODGING NO. 146
OF 2018
In
COMMERCIAL ARBITRATION PETITION 136 OF 2017
Trishul Developers And 29 Ors ....Petitioner
V/S
L And T Housing Finance Ltd And 6 Ors ....Respondent
CORAM : G. S. KULKARNI, J
DATE : 28th November, 2018
P.C. :
Due to paucity of time, the matter is adjourned. Stand over to 05.12.2018. Ad-interim relief, if any, to continue till then.
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