Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 296(3)] [Section 296] [Entire Act]

State of West Bengal - Subsection

Section 296(3)(b) in The Calcutta Municipal Corporation Act, 1980

(b)an estimate of the expenses to be incurred in respect thereof and of the proportion of such expenses payable by him.