Section 2(q) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006
(q)"Sexual abuse" occurs when any adult uses a child for sexual pleasure. Sexual abuse can be physical, verbal or emotional and includes;(i)Sexual touching and fondling;(ii)Exposing Children to adult sexual activity or pornographic movies and Photographs;(iii)Having children pose, undress or perform in a sexual fashion on film or in person;(iv)Rape or attempted rape;(v)Forcing, tricking, bribing, threatening or pressuring a child into sexual awareness or activity;
