Section 5(1)(b) in The Kosi Area (Restoration of Lands to Raiyats) Act, 1951

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(b)that he has excavated any tank or sunk any pucca well on the holding or any portion thereof before the date of the commencement of this Act.

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