Punjab-Haryana High Court
Hsiidc vs Hari Pal Rana And Ors on 29 November, 2021
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA-667-2021(O&M)
Date of Order: 29.11.2021
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LIMITED
..Appellant
Versus
HARI PAL RANA AND ORS. ..Respondents
CORAM: HON'BLE MR. JUSTICE ANILKSHETARPAL
Present: Mr. Baldev Raj Mahajan, Sr. Advocate
with Mr. P.S. Saini, Advocate
for the HSIIDC.
Mr. Ashwani Gaur, Advocate
for the appellants
Mr. Pawan Kumar Sr. Advocate
with Mr. Surya Kumar, Advocate
and Ms. Seema Rani, Advocate
for the appellants.
Mr. Gaurav Aggarwal, Advocate
for the appellants.
Mr. G.C. Shahpuri, Advocate
for the landowner
Mr. Harkesh Manuja, Advocate.
Ms. Vibha Tewari, AAG, Haryana.
ANIL KSHETARPAL, J.
For orders, see order of even date passed in Regular First Appeal No.641 of 2021, titled as Haryana State Industrial and Infrastructure Development Corporation Limited Vs. Suresh and others.
29th November, 2021 (ANIL KSHETARPAL)
Ay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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