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[Cites 0, Cited by 0] [Section 155(1)] [Section 155] [Entire Act]

State of Punjab - Subsection

Section 155(1)(b) in The Punjab Panchayati Raj Act, 1994

(b)establish and maintain a more Provident Fund or Annuity Fund on behalf of such employees and may compel any or every such employees to contribute thereto and may supplement such contribution out of the Panchayat Samiti Fund;