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Supreme Court - Daily Orders

Darshan Devi vs Sohan Lal Jain Deceased Through Lrs on 10 April, 2019

     ITEM NO.82                             REGISTRAR COURT. 1                       SECTION XIV

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

     Petition(s) for Special Leave to Appeal (C)                           No(s).    32801/2018

     DARSHAN DEVI                                                                  Petitioner(s)

                                                         VERSUS

     SOHAN LAL JAIN DECEASED THROUGH LRS & ORS.                                    Respondent(s)


     Date : 10-04-2019 This petition was called on for hearing today.

     For Petitioner(s)
                                           Mr. Sanjay Jain, AOR

     For Respondent(s)
                                          Mr.   Abhishek Kumar, Adv.
                                          Mr.   Arun Nagar, Adv.
                                          Mr.   Vikas Jain, Adv.
                                          Mr.   Sudhir Naagar, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Ld. Counsel for the petitioner submits that the petitioner has filed an application for deletion of the names of respondent Nos.4A to 4D and 5A to 5G. According to him, I.A. No. is 179700/2018. However, the office report is silent about the above contentions. Registry to verify. If application is so filed, be processed for listing before the Hon'ble Judge in Chambers for orders.

Respondent Nos.1A to 1J and 2A to 2E have already filed counter affidavit.

Signature Not Verified

Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.15 09:47:05 IST Reason:

Service is complete on respondent Nos.3A to 3D, 3H, 3I and 5B but none has entered appearance. Item No.82 -2- Ld. Counsel for the petitioner to take fresh steps alongwith fresh and complete address of the remaining unserved respondents, as mentioned in the office report dated 8.4.2019 within two weeks.

ANIL LAXMAN PANSARE Registrar