Section 41(a) in Police Regulations, Bengal , 1943
(a)The Superintendent shall personally deal with the following matters :-(i)proceedings against Inspectors;(ii)the posting, transfer and promotion of all officers of and above the rank of Assistant Sub-Inspector;(iii)important correspondence with higher authorities; such as, applications for additional grants, changes in the jurisdiction of police-station, etc. ;(iv)the maintenance of the District Note Book prescribed in regulation 1104;(v)holding orderly room at least once a week as laid down in regulation 893; and, generally,(vi)all matters of importance.
