Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8B] [Entire Act] State of Kerala - Subsection Section 8B(2) in Kerala Private Forests (Vesting and Assignment) Act, 1971 (2)An application under sub-section (1) shall be in the prescribed form and shall be verified in the prescribed manner.
