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Calcutta High Court (Appellete Side)

Bma Wealth Creators Ltd. & Ors vs Unknown on 8 April, 2022

    19
8.4.2022

sb CRR 3090 of 2011 In the matter of : BMA Wealth Creators Ltd. & ors.

...Petitioners Mr. Bidyut Kumar Roy Mr. Pratick Bose ....for the State Petitioner is not represented even on the second call. On earlier occasion, the petitioner also not represented and it appears from the order dated 9.1.2011, that Mr. Jha, learned advocate for the petitioner stated that the matter has been amicably settled out of Court.

The learned advocate for the State is represented. The appointment of the State advocates may be regularised.

Revisional application accordingly stands dismissed for default.

Let a copy of this order be send to the learned court below. The department is directed to do the needful.

(Ajoy Kumar Mukherjee, J.)