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[Cites 0, Cited by 0] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(b) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(b)to issue certificate of vending to an eligible street vendor after obtaining an undertaking from him to comply with the terms and conditions subject to which the certificate of vending is issued as specified in the scheme,