Delhi High Court - Orders
Manmeet Singh Gulati vs Foreign Investment Promotion Board ... on 15 March, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2328/2017, CM APPL. 9969/2017
MANMEET SINGH GULATI ..... Petitioner
Through: Mr. Varun Mishra, Adv.
versus
FOREIGN INVESTMENT PROMOTION BOARD (FIPB)
..... Respondent
Through: Mr. Anurag Ahluwalia, CGSC.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 15.03.2022 Due to paucity of time, the matter could not be heard today. List again on 17.10.2022.
YASHWANT VARMA, J.
MARCH 15, 2022/neha Signature Not Verified Digitally Signed By:BHAWNA Signing Date:16.03.2022 17:46:09