Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 21 in Delhi Panchayat Raj Act, 1954 21. [Repealed] [Rep. by S. 505 Delhi Municipal Corporation Act, 1957 (66 of 1957)]
