Section 4(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000
(iii)Co-operative Societies' Constituency. - All co-operative societies operating in the market area holding market committee's valid licence of trader, on the date of provisional publication of voters' list under sub-rule (iii) of rule 5, shall be the voters of a Co-operative Societies' Constituency under sub-rule (iii) of rule 3, unless disqualified under section 10 or rule 6.
