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State of Jammu-Kashmir - Section

Section 41 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

41. [ Use of Fossil Fuel. [Substituted by Notification No. 49-JKSERC of 2016, dated 22.3.2016 (w.e.f. 17.5.2013).]

- The use of fossil fuels shall be limited to the extent of the 15% in terms of calorific value on annual basis, till 31.03.2018.] [Substituted by Notification No. 49-JKSERC of 2016, dated 22.3.2016 (w.e.f. 17.5.2013).]