Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] State of Tamilnadu - Subsection Section 50(1)(a) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 (a)in the case of any notice or order of a general nature or affecting a class of persons, be published in the Tamil Nadu Government Gazette;