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State of Tamilnadu - Section

Section 36 in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

36. Transfer of proceedings.

- The proceedings pending before any Tribunal, authority or officer may be transferred to any other Tribunal, authority or officer, as the case maybe, by the authority to whom appeal or revision petition lies against the decision of such Tribunal, authority or officer, or where there is no such appellate or revisional authority, by the Government.