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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(a) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(a)the manner of appointment of Registrar, Finance Officer, Regional director and other officer, emoluments and other conditions of their service and the powers and functions that may be exercised and performed by each of the officers;