Delhi High Court - Orders
S.B. Packagings Ltd vs Asstt./Dy. Commissioner Of Income Tax, ... on 30 November, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13743/2018
S.B. PACKAGINGS LTD. ..... Petitioner
Through: Mr S. Vasudevan, Adv. with
Mr Mahendra Singh, Adv.
versus
ASSTT./DY. COMMISSIONER OF INCOME TAX,
CIRCLE 22(2), NEW DELHI & ORS. ..... Respondents
Through: Mr Sanjay Kumar, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 30.11.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. Mr S. Vasudevan, who appears on behalf of the petitioner, seeks and is granted four weeks to file a rejoinder in the matter.
2. List the matter on 27.04.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J NOVEMBER 30, 2022/SA Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SHEHROZ ALAM Signing Date:19.12.2022 15:28:04