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Delhi High Court - Orders

S.B. Packagings Ltd vs Asstt./Dy. Commissioner Of Income Tax, ... on 30 November, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~19
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     W.P.(C) 13743/2018

                                S.B. PACKAGINGS LTD.                              ..... Petitioner
                                              Through:            Mr S. Vasudevan, Adv. with
                                                                  Mr Mahendra Singh, Adv.

                                                     versus

                                ASSTT./DY. COMMISSIONER OF INCOME TAX,
                                CIRCLE 22(2), NEW DELHI & ORS.            ..... Respondents
                                                Through: Mr Sanjay Kumar, Adv.

                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                              ORDER

% 30.11.2022 [Physical Hearing/Hybrid Hearing (as per request)]

1. Mr S. Vasudevan, who appears on behalf of the petitioner, seeks and is granted four weeks to file a rejoinder in the matter.

2. List the matter on 27.04.2023.

RAJIV SHAKDHER, J TARA VITASTA GANJU, J NOVEMBER 30, 2022/SA Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SHEHROZ ALAM Signing Date:19.12.2022 15:28:04